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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(3) in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

(3)The President and the Vice-President of the Parishad shall be the President and Vice-President respectively of the Karyya Nirvahaka Samiti.