Section 244(1)(c) in Jammu and Kashmir Municipal Corporation Act, 2000

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State of Jammu-Kashmir - Subsection

Section 244(1)(c) in Jammu and Kashmir Municipal Corporation Act, 2000

(c)to make any alteration or repairs to a frame building involving the removal or re-erection of more than one-half of the posts in any such wall thereof as aforesaid or involving the removal or re-erection of any such wall thereof as aforesaid to an extent exceeding one half of such wall above plinth level, such half to be measured in superficial meters

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State of Jammu-Kashmir - Subsection

Section 244(1)(c) in Jammu and Kashmir Municipal Corporation Act, 2000