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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(b) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(b)recovery, from emoluments or perquisites, of the whole or part of any pecuniary loss caused to Devasthan by negligence or breach of order or disorderly behavior or conduct;