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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(3)(d) in The Bihar School Examination Board Act, 1952

(d)[ to suggest improvements in the courses of study and method of teaching classes at the secondary stage in High School and] [Substituted by Act 27 of 1976.]