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Union of India - Section

Section 47 in The Central Electricity Regulatory Commission (Terms And Conditions For Tariff Determination From Renewable Energy Sources) Regulations, 2009

47. Capital Cost

.-The normative capital cost for the non-fossil fuel based cogeneration projects shall be Rs. 445 Lakh/MW for the first year of Control Period (i.e. FY 2009-10), and shall be linked to indexation formula as outlined under regulation 48.