Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Haryana - Subsection

Section 94(ix) in Punjab Cinemas (Regulation) Rules, 1952

(ix)[ No person the age of 18 years shall be admitted to any show commencing before 3.00 P.M. except on Sunday, a holiday notified by the Haryana State Government or any other day on which Educational Institutions are closed.] [Added by Haryana Notification GSR 1/PA11/52/S-9/Amendment 70 dated 5.1.1970.]