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[Cites 0, Cited by 0] [Section 393(1)] [Section 393] [Entire Act]

State of Nagaland - Subsection

Section 393(1)(b) in Nagaland Municipal Act, 2001

(b)Prevent such persons, by himself or by his employees, from further carrying on any trade or business in such market, slaughter-house, or stockyard or occupying any stall, shop, standing, shed, pen or other place thereon;