Section 2(19A) in The Maharashtra Co-Operative Societies Act, 1960
(19A)[ "National Bank" means the National Bank for Agriculture and Rural Development (NABARD), constituted under the provisions of the National Bank for Agriculture and Rural Development Act, 1981;] [Clause (19A) inserted by Maharashtra Act 11 of 2008, Section 2(d), (w.e.f. 29.10.2007).]
