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[Cites 0, Cited by 10] [Entire Act]

Union of India - Section

Section 74 in The Multi-State Co-Operative Societies Act, 2002

74. Signature on audit report, etc.—

Only the person appointed as an auditor of the multi-State co-operative society shall sign the auditor’s report, or sign or authenticate any other document of the multi-State co-operative society required by law to be signed or authenticated by the auditor.