Kerala High Court
K.Sarojini vs Mavelikara Municipality on 24 April, 2013
Author: K.Vinod Chandran
Bench: K.Vinod Chandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
TUESDAY,THE 15TH DAY OF SEPTEMBER 2015/24TH BHADRA, 1937
WP(C).No. 27911 of 2013 (L)
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PETITIONERS:
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1. K.SAROJINI, AGED 85 YEARS
W/O.LATE KUNJIKRISHNAN, MELOTTIL HOUSE, PONAKAM
MAVELIKARA.P.O
(RETIRED SANITATION CONTINGENT WORKER
MAVELIKARA MUNICIPALITY).
2. S.CHACKO, AGED 83 YEARS
S/O.P.V.SAMUEL, CHANGAYIL VEEDU, KANDIYOOR.P.O
THATTARAMPALAM.P.O
MAVELIKARA.(RETIRED SANITATION CONTINGENT WORKER
MAVELIKARA MUNICIPALITY)
3. N.SARASWATHY AMMA, AGED 76 YEARS
W/O.GOPINATHAN PILLAI
EDASSERY PADEETTATHIL KOTTARKAVU MAVELIKARA.P.O
(RETIRED SANITATION CONTINGENT WORKER
MAVEIKKARA MUNICIPALITY).
4. S.JOHN, AGED 75 YEARS
S/O SAMUEL, MADATIKUTTIYIL, THAZHAKKARA.P.O
MAVELIKKARA(RETIRED SANITATION CONTINGENT WORKER
MAVELIKEARA MUNICIPALITY).
5. M.VIJAYAMMA, AGED 74 YEARS
W/O.LATE PARAMESWARAN PILLAI, LAHAYI HOUSE, KANDIYOOR
THATTARAMBALAM.P.O, MAVELIKKARA
(RETIRED SANITATION CONTINGENT WORKER
MAVELIKARA MUNICIPALITY).
6. K.SAROJINI AMMA, AGED 74 YEARS
W/O PARAMESWARAN PILLAI, LAHAYIL HOUSE, KANDIYOOR
THATTARAMBALAM.P.O
MAVELIKARA.(RETIRED SANITATION CONTINGENT WORKER
MAVELIKARA MUNICIPALITY).
7. M.SUMATHY,AGED 73 YEARS
W/O.KUNJUPANIKKAN, PAYIKATTUMALAYIL, KALLUMPURATH
MANAKKAD, MAVELIKARA
(RETIRED SANITATION CONTINGENT WORKER
MAVELIKARA MUNICIPALITY).
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WP(C).No. 27911 of 2013 (L)
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8. K.PAPPY, AGED 72 YEARS
W/O.SREEDHARAN, KALLUKUZHIMEKKETHIL, KOTTARAKAVU
MAVELIKARA, (RETIRED SANITATION CONTINGENT WORKER
MAVELIKARA MUNICIPALITY).
9. V.SUKUMARAN, AGED 70 YEARS
S/O.VELAYUDHAN, POROOR KIZHAKKATHIL, KANDIYOOR
THATTARAMBALAM.P.O
MAVELIKARA(RETIRED SANITATION CONTINGENT WORKER
MAVELIKARA MUNICIPALITY).
10. K.SARADA,
W/O.LATE NANU, MENATHETHIL VEEDU, PELA
THATTARAMBALAM.P.O
MAVELIKARA.(RETIRED SANITATION CONTINGENT WORKER
MAVELIKARA MUNICIPALITY).
11. K.THANKAMMA, AGED 67 YEARS
W/O.GOPI, GANGA BHAVANAM, PONNARAMTHOTTAM
MAVELIKARA.P.O
(RETIRED SANITATION CONTINGENT WORKER
MAVELIKARA MUNICIPALITY).
12. G.SUKUMARAN, AGED 67 YEARS
S/O.LATE GOVINDAN, LEKSHMIMANDIRAM, THAKAZHI.P.O
(RETIRED SANITATION CONTINGENT WORKER
MAVELIKARA MUNICIPALITY).
13. M.A.MOHAMMED KUNJU,
S/O.UMMERKUTTY, MALAYIL KADAVU, KUNNUMMA
THAKAZHI.P.O, (RETIRED SANITATION CONTINGENT WORKER
MAVELIKARAMUNICIPALITY).
14. M.MARIYAMMA, AGED 77 YEARS
W/O.KOCHUKUTTY, THONDALIL CHIRAYIL, KOTTARAKAVU
MAVELIKARA.P.O, RETIRED SANITATION CONTINGENT WORKER
MAVELIKARA MUNICIPALITY).
15. V.AMMINI, AGED 75 YEARS
W/O.LATE RAGHAVAN, KANIYATHUKIZHAKKETHIL, MATTAMSOUTH
THATTARAMBALAM.P.O
MAVELIKARA.(FAMILY PENSIONER OF RETIRED SANITATION CONTINGENT
WORKER MAVELIKARA MUNICIPALITY).
16. THANKAMMA, AGED 74 YEARS
RAMACHANDRAN(LATE), PARAKATTU KIZHAKKETHIL, KANDIYOOR
THATTARAMBALAM.P.O, MAVELIKARA
(FAMILYPENSIONER OF RETIRED SANITATION CONTINGENT WORKER
MAVELIKARAMUNICIPALITY).
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17. M.MARIYAMMA, AGED 77 YEARS
W/O.KOCHUKUTTY(LATE), THONDALIL CHIRAYIL, KOTTARKAVU
MAVELIKARA.P.O
(FAMILYPENSIONER OF RETIRED SANITATION CONTINGENT WORKER
MAVELIKARA MUNICIPALITY).
18. SOSAMMA SAMUEL, AGED 83 YEARS
W/O.SAMUEL (LATE), KOYIPURATHU THEKKETHIL, VAZHUVADI
THAZHAKKARA.P.O
MAVELIKARA.(RETIRED SANITATION CONTINGENT WORKER
MAVELIKARA MUNICIPALITY).
19. S.NOORJIHAN, AGED 60 YEARS
W/O.LATE.K.G.ABDULKADAR, SUMAIYA MANZIL, KOTTARKAVU
MAVELIKARA.(FAMILY PENSIONER OF RETIRED
SANITATIONCONTINGENT WORKER
MAVELIKARA MUNICIPALITY).
20. C.N. LEELA, W/O. LATE RAGHAVAN,
NIRAPPIL HOUSE, POOZHIKKAD, KURAMPALA, PANDALAM,
(FAMILYPENSIONER OF RETIRED SANITATION CONTINGENT WORKER,
MAVELIKARA MUNICIPALITY)
BY ADVS.SRI.K.SASIKUMAR
SRI.R.ROHITH
RESPONDENTS:
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1. MAVELIKARA MUNICIPALITY,
REPRESENTED BY ITS SECRETARY, MAVELIKARA.P.O. 690 101
2. DIRECTOR OF URBAN AFFAIRS,
GOVERNMENT OF KERALA, THIRUVANANTHAPURAM. 695 001
3. THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT
LOCAL SELF GOVERNMENT DEPARTMENT
GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM. 695 001
R2 & R3 BY GOVERNMENT PLEADER SMT. A. LOUSY
R1 BY SRI.RASHEED.C, SC, MAVELIKKARA MUNICIPALITY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 15-09-2015,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No. 27911 of 2013 (L)
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APPENDIX
PETITIONERS' EXHIBITS
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EXT.P1 A TRUE COPY OF THE G.O.(RT.)NO.160/2013/LSGD DATED 24-4-2013.
EXT.P2 A TRUE COPY OF THE REPRESENTATION DATED 29-7-2013
SUBMITTED BY THE ASSOCIATION OF THE PETITIONERS.
EXT.P3 A TRUE COPY OF THE CIRCULAR NO.58/98/FIN.,DATED 17-8-1998
ISSUED BY THE FINANCE(PENSION B), DEPARTMENT.
RESPONDENTS' EXHIBITS
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NIL
//TRUE COPY//
P.A. TO JUDGE
JJJ
K. VINOD CHANDRAN, J.
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W.P.(C) No. 27911 of 2013 (L)
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Dated this the 15th day of September, 2015
J U D G M E N T
The petitioners are aggrieved with the non-enforcement of Ext.P1 order.
2. The learned Standing Counsel appearing for the 1st respondent, on instructions, submits that the revised pensionary benefits on account of Ext.P1 would be satisfied within a period of one month.
3. In such circumstance, the revised pensionary benefits on account of Ext.P1 shall be granted within a period of two months from the date of receipt of the certified copy of this judgment.
Writ petition is disposed of.
Sd/-
K.VINOD CHANDRAN, JUDGE jjj