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Kerala High Court

K.Sarojini vs Mavelikara Municipality on 24 April, 2013

Author: K.Vinod Chandran

Bench: K.Vinod Chandran

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT:

                     THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

             TUESDAY,THE 15TH DAY OF SEPTEMBER 2015/24TH BHADRA, 1937

                                WP(C).No. 27911 of 2013 (L)
                                   ----------------------------

PETITIONERS:
---------------------

        1. K.SAROJINI, AGED 85 YEARS
            W/O.LATE KUNJIKRISHNAN, MELOTTIL HOUSE, PONAKAM
            MAVELIKARA.P.O
            (RETIRED SANITATION CONTINGENT WORKER
            MAVELIKARA MUNICIPALITY).

        2. S.CHACKO, AGED 83 YEARS
            S/O.P.V.SAMUEL, CHANGAYIL VEEDU, KANDIYOOR.P.O
            THATTARAMPALAM.P.O
            MAVELIKARA.(RETIRED SANITATION CONTINGENT WORKER
            MAVELIKARA MUNICIPALITY)

        3. N.SARASWATHY AMMA, AGED 76 YEARS
            W/O.GOPINATHAN PILLAI
            EDASSERY PADEETTATHIL KOTTARKAVU MAVELIKARA.P.O
            (RETIRED SANITATION CONTINGENT WORKER
            MAVEIKKARA MUNICIPALITY).

        4. S.JOHN, AGED 75 YEARS
            S/O SAMUEL, MADATIKUTTIYIL, THAZHAKKARA.P.O
            MAVELIKKARA(RETIRED SANITATION CONTINGENT WORKER
            MAVELIKEARA MUNICIPALITY).

        5. M.VIJAYAMMA, AGED 74 YEARS
            W/O.LATE PARAMESWARAN PILLAI, LAHAYI HOUSE, KANDIYOOR
            THATTARAMBALAM.P.O, MAVELIKKARA
            (RETIRED SANITATION CONTINGENT WORKER
            MAVELIKARA MUNICIPALITY).

        6. K.SAROJINI AMMA, AGED 74 YEARS
            W/O PARAMESWARAN PILLAI, LAHAYIL HOUSE, KANDIYOOR
            THATTARAMBALAM.P.O
            MAVELIKARA.(RETIRED SANITATION CONTINGENT WORKER
            MAVELIKARA MUNICIPALITY).

        7. M.SUMATHY,AGED 73 YEARS
            W/O.KUNJUPANIKKAN, PAYIKATTUMALAYIL, KALLUMPURATH
            MANAKKAD, MAVELIKARA
            (RETIRED SANITATION CONTINGENT WORKER
            MAVELIKARA MUNICIPALITY).

                                                                       ...2

WP(C).No. 27911 of 2013 (L)

                                    -2-




   8. K.PAPPY, AGED 72 YEARS
       W/O.SREEDHARAN, KALLUKUZHIMEKKETHIL, KOTTARAKAVU
       MAVELIKARA, (RETIRED SANITATION CONTINGENT WORKER
       MAVELIKARA MUNICIPALITY).

    9. V.SUKUMARAN, AGED 70 YEARS
       S/O.VELAYUDHAN, POROOR KIZHAKKATHIL, KANDIYOOR
       THATTARAMBALAM.P.O
       MAVELIKARA(RETIRED SANITATION CONTINGENT WORKER
       MAVELIKARA MUNICIPALITY).

    10. K.SARADA,
       W/O.LATE NANU, MENATHETHIL VEEDU, PELA
       THATTARAMBALAM.P.O
       MAVELIKARA.(RETIRED SANITATION CONTINGENT WORKER
       MAVELIKARA MUNICIPALITY).

    11. K.THANKAMMA, AGED 67 YEARS
       W/O.GOPI, GANGA BHAVANAM, PONNARAMTHOTTAM
       MAVELIKARA.P.O
       (RETIRED SANITATION CONTINGENT WORKER
       MAVELIKARA MUNICIPALITY).

    12. G.SUKUMARAN, AGED 67 YEARS
       S/O.LATE GOVINDAN, LEKSHMIMANDIRAM, THAKAZHI.P.O
       (RETIRED SANITATION CONTINGENT WORKER
       MAVELIKARA MUNICIPALITY).

    13. M.A.MOHAMMED KUNJU,
       S/O.UMMERKUTTY, MALAYIL KADAVU, KUNNUMMA
       THAKAZHI.P.O, (RETIRED SANITATION CONTINGENT WORKER
       MAVELIKARAMUNICIPALITY).

    14. M.MARIYAMMA, AGED 77 YEARS
       W/O.KOCHUKUTTY, THONDALIL CHIRAYIL, KOTTARAKAVU
       MAVELIKARA.P.O, RETIRED SANITATION CONTINGENT WORKER
       MAVELIKARA MUNICIPALITY).

    15. V.AMMINI, AGED 75 YEARS
       W/O.LATE RAGHAVAN, KANIYATHUKIZHAKKETHIL, MATTAMSOUTH
       THATTARAMBALAM.P.O
       MAVELIKARA.(FAMILY PENSIONER OF RETIRED SANITATION CONTINGENT
       WORKER MAVELIKARA MUNICIPALITY).

    16. THANKAMMA, AGED 74 YEARS
       RAMACHANDRAN(LATE), PARAKATTU KIZHAKKETHIL, KANDIYOOR
       THATTARAMBALAM.P.O, MAVELIKARA
       (FAMILYPENSIONER OF RETIRED SANITATION CONTINGENT WORKER
       MAVELIKARAMUNICIPALITY).

                                                                   ...3

WP(C).No. 27911 of 2013 (L)

                                         -3-

        17. M.MARIYAMMA, AGED 77 YEARS
            W/O.KOCHUKUTTY(LATE), THONDALIL CHIRAYIL, KOTTARKAVU
            MAVELIKARA.P.O
            (FAMILYPENSIONER OF RETIRED SANITATION CONTINGENT WORKER
            MAVELIKARA MUNICIPALITY).

        18. SOSAMMA SAMUEL, AGED 83 YEARS
            W/O.SAMUEL (LATE), KOYIPURATHU THEKKETHIL, VAZHUVADI
            THAZHAKKARA.P.O
            MAVELIKARA.(RETIRED SANITATION CONTINGENT WORKER
            MAVELIKARA MUNICIPALITY).

        19. S.NOORJIHAN, AGED 60 YEARS
            W/O.LATE.K.G.ABDULKADAR, SUMAIYA MANZIL, KOTTARKAVU
            MAVELIKARA.(FAMILY PENSIONER OF RETIRED
            SANITATIONCONTINGENT WORKER
            MAVELIKARA MUNICIPALITY).

       20. C.N. LEELA, W/O. LATE RAGHAVAN,
            NIRAPPIL HOUSE, POOZHIKKAD, KURAMPALA, PANDALAM,
            (FAMILYPENSIONER OF RETIRED SANITATION CONTINGENT WORKER,
            MAVELIKARA MUNICIPALITY)

            BY ADVS.SRI.K.SASIKUMAR
                        SRI.R.ROHITH


RESPONDENTS:
------------------------

        1. MAVELIKARA MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY, MAVELIKARA.P.O. 690 101

        2. DIRECTOR OF URBAN AFFAIRS,
            GOVERNMENT OF KERALA, THIRUVANANTHAPURAM. 695 001

        3. THE STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY TO GOVERNMENT
            LOCAL SELF GOVERNMENT DEPARTMENT
            GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM. 695 001

            R2 & R3 BY GOVERNMENT PLEADER SMT. A. LOUSY
            R1 BY SRI.RASHEED.C, SC, MAVELIKKARA MUNICIPALITY


            THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 15-09-2015,
            THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

WP(C).No. 27911 of 2013 (L)
----------------------------

                                           APPENDIX




PETITIONERS' EXHIBITS
-------------------------------------

EXT.P1               A TRUE COPY OF THE G.O.(RT.)NO.160/2013/LSGD DATED 24-4-2013.

EXT.P2               A TRUE COPY OF THE REPRESENTATION DATED 29-7-2013
                     SUBMITTED BY THE ASSOCIATION OF THE PETITIONERS.

EXT.P3               A TRUE COPY OF THE CIRCULAR NO.58/98/FIN.,DATED 17-8-1998
                     ISSUED BY THE FINANCE(PENSION B), DEPARTMENT.




RESPONDENTS' EXHIBITS
---------------------------------------


                     NIL




                                                            //TRUE COPY//


                                                            P.A. TO JUDGE




JJJ



               K. VINOD CHANDRAN, J.
               ------------------------------------------
              W.P.(C) No. 27911 of 2013 (L)
               ------------------------------------------
        Dated this the 15th day of September, 2015


                      J U D G M E N T

The petitioners are aggrieved with the non-enforcement of Ext.P1 order.

2. The learned Standing Counsel appearing for the 1st respondent, on instructions, submits that the revised pensionary benefits on account of Ext.P1 would be satisfied within a period of one month.

3. In such circumstance, the revised pensionary benefits on account of Ext.P1 shall be granted within a period of two months from the date of receipt of the certified copy of this judgment.

Writ petition is disposed of.

Sd/-

K.VINOD CHANDRAN, JUDGE jjj