Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Uttar Pradesh - Subsection Section 16(ii) in The U.P. Electricity Supply (Consumers) Regulations, 1984 (ii)The Board will be at liberty at any time to further raise the security from consumers who habitually default in making payments of their monthly dues.
