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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(b) in The Specific Relief Act, 1977 (1920 A.D.)

(b)In consideration of a sum of money payable by B, A contracts to grant an annuity to B's life. The day after the contract has been made, B is thrown from his house and killed, B's representative may be compelled to pay the purchase-money.