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[Cites 4, Cited by 0]

Delhi High Court - Orders

Alkem Laboratories Ltd vs Alchem International Pvt. Ltd on 22 December, 2020

Author: Mukta Gupta

Bench: Mukta Gupta

$~14
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CS(COMM) 1050/2018
      O.A. 42/2020
      I.A. 3637/2020 (under Section 152 CPC -by plaintiff)
      I.A. 3638/2020 (under Order XI Rule 1 (5) Commercial Courts Act)
      I.A. 3639/2020 (under Order XXVI Rule 2 CPC-by plaintiff)
      I.A. 3640/2020 (under Section 151 CPC)
      I.A. 3641/2020 (exemption)

      ALKEM LABORATORIES LTD.                         ..... Plaintiff
              Represented by: Mr. Amit Sibal, Senior Advocate with
                              Ms. Ishani Chandra, Mr. Ankit
                              Rastogi & Ms. Srijan Uppal,
                              Advocates.

                         versus

      ALCHEM INTERNATIONAL PVT. LTD.            ...... Defendants
              Represented by: Mr. C.M. Lall, Senior Advocate with
                              Ms. Nancy Roy & Ms. Ishita Jain,
                              Advocates.
      CORAM:
      HON'BLE MS. JUSTICE MUKTA GUPTA
                         ORDER

% 22.12.2020 The hearing has been conducted through Video Conferencing. I.A. 10101/2018 (under Order XXXIX Rule 1 and 2 CPC)

1. Learned Senior counsel for the plaintiff states that in Line 2 of Page 2 of the written submissions filed by the plaintiff at pages 168 of Volume-I, the sales figures of the defendant for the year 2006-2007 be read as ₹1,02,13,000/- and for the year 2007-2008 be read as ₹6,82,23,000/-.

2. List for hearing on 12th February, 2021.

Signature Not Verified Digitally Signed By:JUSTICE

CS(COMM) 1050/2018 PageGUPTA MUKTA 1 of 2 Signing Date:22.12.2020 19:45:50

3. Order be uploaded on the website of this Court.

MUKTA GUPTA, J.

DECEMBER 22, 2020
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                                                                Signature Not Verified
                                                                Digitally Signed By:JUSTICE
CS(COMM) 1050/2018                                                 PageGUPTA
                                                                MUKTA        2 of 2
                                                                Signing Date:22.12.2020
                                                                19:45:50