Delhi High Court - Orders
Alkem Laboratories Ltd vs Alchem International Pvt. Ltd on 22 December, 2020
Author: Mukta Gupta
Bench: Mukta Gupta
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1050/2018
O.A. 42/2020
I.A. 3637/2020 (under Section 152 CPC -by plaintiff)
I.A. 3638/2020 (under Order XI Rule 1 (5) Commercial Courts Act)
I.A. 3639/2020 (under Order XXVI Rule 2 CPC-by plaintiff)
I.A. 3640/2020 (under Section 151 CPC)
I.A. 3641/2020 (exemption)
ALKEM LABORATORIES LTD. ..... Plaintiff
Represented by: Mr. Amit Sibal, Senior Advocate with
Ms. Ishani Chandra, Mr. Ankit
Rastogi & Ms. Srijan Uppal,
Advocates.
versus
ALCHEM INTERNATIONAL PVT. LTD. ...... Defendants
Represented by: Mr. C.M. Lall, Senior Advocate with
Ms. Nancy Roy & Ms. Ishita Jain,
Advocates.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 22.12.2020 The hearing has been conducted through Video Conferencing. I.A. 10101/2018 (under Order XXXIX Rule 1 and 2 CPC)
1. Learned Senior counsel for the plaintiff states that in Line 2 of Page 2 of the written submissions filed by the plaintiff at pages 168 of Volume-I, the sales figures of the defendant for the year 2006-2007 be read as ₹1,02,13,000/- and for the year 2007-2008 be read as ₹6,82,23,000/-.
2. List for hearing on 12th February, 2021.
Signature Not Verified Digitally Signed By:JUSTICECS(COMM) 1050/2018 PageGUPTA MUKTA 1 of 2 Signing Date:22.12.2020 19:45:50
3. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
DECEMBER 22, 2020 vk Signature Not Verified Digitally Signed By:JUSTICE CS(COMM) 1050/2018 PageGUPTA MUKTA 2 of 2 Signing Date:22.12.2020 19:45:50