Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(iii) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017 (iii)On consideration of the report and the relevant materials the Government may pass an order as it deem think fit.
