Gujarat High Court
Rajendra Mistry Co Ordeinator Of vs Dileep Sanghani & on 1 May, 2014
Bench: M.R. Shah, R.P.Dholaria
R/CR.MA/14011/2012 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR CONTEMPT OF COURT) NO. 14011
of 2012
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RAJENDRA MISTRY CO ORDEINATOR OF ....Applicant(s)
Versus
DILEEP SANGHANI & 1....Respondent(s)
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Appearance:
MS AMEE YAJNIK, ADVOCATE for the Applicant(s) No. 1
NOTICE SERVED for the Respondent(s) No. 1
PUBLIC PROSECUTOR for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE R.P.DHOLARIA
Date : 01/05/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) At the request of Shri Tanna, learned Senior Advocate appearing with Shri Vijay Patel, learned advocate for the respondent no.1 so as to enable him to file affidavit in reply further time is granted to the respondent to file affidavit in reply. Hence, S.O to 6.5.2014.
(M.R.SHAH, J.) (R.P.DHOLARIA,J.) Kaushik Page 1 of 1