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Gujarat High Court

Rajendra Mistry Co­ Ordeinator Of ­ vs Dileep Sanghani & on 1 May, 2014

Bench: M.R. Shah, R.P.Dholaria

            R/CR.MA/14011/2012                                            ORDER



              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

 CRIMINAL MISC.APPLICATION (FOR CONTEMPT OF COURT) NO. 14011 
                            of 2012
==========================================
===
        RAJENDRA MISTRY CO­ ORDEINATOR OF ­....Applicant(s)
                             Versus
               DILEEP SANGHANI  &  1....Respondent(s)
=============================================
Appearance:
MS AMEE YAJNIK, ADVOCATE for the Applicant(s) No. 1
NOTICE SERVED for the Respondent(s) No. 1
PUBLIC PROSECUTOR for the Respondent(s) No. 2
=============================================
             CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
                     and
                     HONOURABLE MR.JUSTICE R.P.DHOLARIA
                             Date : 01/05/2014
                               ORAL ORDER

  (PER : HONOURABLE MR.JUSTICE M.R. SHAH) At the request of Shri Tanna, learned Senior Advocate appearing  with Shri Vijay Patel, learned advocate for the respondent no.1 so as to  enable   him   to   file   affidavit   in   reply   further   time   is   granted   to   the  respondent to file affidavit in reply. Hence, S.O to 6.5.2014.

(M.R.SHAH, J.)  (R.P.DHOLARIA,J.)  Kaushik Page 1 of 1