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Supreme Court - Daily Orders

Narcotics Control Bureau vs Md. Belal Khan @ Md. Belaal Khan on 8 August, 2022

Bench: Dinesh Maheshwari, Sudhanshu Dhulia

     ITEM NO.16                               COURT NO.12                  SECTION II-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.) No. 6184/2022

     (Arising out of impugned final judgment and order dated 21-12-2021
     in BA No. 14054/2021 passed by the High Court Of Jharkhand At
     Ranchi)

     NARCOTICS CONTROL BUREAU                                              Petitioner(s)

                                                     VERSUS

     MD. BELAL KHAN @ MD. BELAAL KHAN                                      Respondent(s)

     (FOR ADMISSION )

     Date : 08-08-2022 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE DINESH MAHESHWARI
                             HON'BLE MR. JUSTICE SUDHANSHU DHULIA


     For Petitioner(s)                 Mr.   Sanjay Jain, ASG
                                       Mr.   Padmesh Mishra, Adv.
                                       Ms.   Ashima Gupta, Adv.
                                       Mr.   Anukalp Jain, Adv.
                                       Ms.   Vishakha, Adv.
                                       Mr.   Arvind Kumar Sharma, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice, returnable within four weeks.

          (SNEHA DAS)                                                   (RANJANA SHAILEY)
     SENIOR PERSONAL ASSISTANT                                          COURT MASTER (NSH)


Signature Not Verified

Digitally signed by
SNEHA DAS
Date: 2022.08.08
18:42:41 IST
Reason: