Supreme Court - Daily Orders
Narcotics Control Bureau vs Md. Belal Khan @ Md. Belaal Khan on 8 August, 2022
Bench: Dinesh Maheshwari, Sudhanshu Dhulia
ITEM NO.16 COURT NO.12 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No. 6184/2022
(Arising out of impugned final judgment and order dated 21-12-2021
in BA No. 14054/2021 passed by the High Court Of Jharkhand At
Ranchi)
NARCOTICS CONTROL BUREAU Petitioner(s)
VERSUS
MD. BELAL KHAN @ MD. BELAAL KHAN Respondent(s)
(FOR ADMISSION )
Date : 08-08-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Sanjay Jain, ASG
Mr. Padmesh Mishra, Adv.
Ms. Ashima Gupta, Adv.
Mr. Anukalp Jain, Adv.
Ms. Vishakha, Adv.
Mr. Arvind Kumar Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable within four weeks.
(SNEHA DAS) (RANJANA SHAILEY)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
SNEHA DAS
Date: 2022.08.08
18:42:41 IST
Reason: