Chattisgarh High Court
Prakash Chandra Verma And Anr vs Smt. Kesari Bai And Ors 36 Mac/1315/2014 ... on 23 February, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Misc. Appeal (C) No.75 of 2015
Prakash Chandra Verma & Anr. Verses Smt. Kesari Bai & Ors.
23.02.2018 Shri Ankur Kashyap, Advocate on behalf of Shri Ashish
Shrivastava, counsel for the appellants.
None for the respondents.
List this matter along with MAC No.1315 of 14 after two weeks.
Sd/-
(Ram Prasanna Sharma) Judge Bini