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Chattisgarh High Court

Prakash Chandra Verma And Anr vs Smt. Kesari Bai And Ors 36 Mac/1315/2014 ... on 23 February, 2018

                      HIGH COURT OF CHHATTISGARH, BILASPUR
                                         Order Sheet
                                 Misc. Appeal (C) No.75 of 2015
                 Prakash Chandra Verma & Anr. Verses Smt. Kesari Bai & Ors.


23.02.2018         Shri Ankur Kashyap, Advocate on behalf of Shri Ashish
             Shrivastava, counsel for the appellants.
                   None for the respondents.

List this matter along with MAC No.1315 of 14 after two weeks.

Sd/-

(Ram Prasanna Sharma) Judge Bini