Gujarat High Court
Padmakar Kavdubhai Likhar vs Central Bureau Of Investigation Thro ... on 27 November, 2014
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt
R/CR.MA/18880/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR FIXING DATE OF HEARING) NO.
18880 of 2014
In
CRIMINAL APPEAL NO. 1467 of 2007
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PADMAKAR KAVDUBHAI LIKHAR....Applicant
Versus
CENTRAL BUREAU OF INVESTIGATION THRO SUPERINTENDENT OF P.I.
& 1....Respondents
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Appearance:
VALIMOHAMMED PATHAN, ADVOCATE for the Applicant
MR KP RAVAL APP for the Respondent No. 2
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CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
Date : 27/11/2014
ORAL ORDER
The Criminal Appeal No. 1467 of 2007 is fixed in the week commencing from 23.3.2015. Criminal Misc. Application is disposed of.
(S.R.BRAHMBHATT, J.) pallav Page 1 of 1