- The [Municipality] [Substituted by U.P. Act No. 12 of 1994.] may authorize any person to destroy or to cause to be destroyed, or to confine or to cause to be confined, for such period as the [Municipality] [Substituted by U.P. Act No. 12 of 1994.] may direct, any dog or other animal suffering, or reasonably suspected to be suffering, from rabies, or bitten by a dog or other animal suffering or suspected as aforesaid.
