Section 41(1)(b) in The Wild Life (Protection) Act, 1972

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Union of India - Subsection

Section 41(1)(b) in The Wild Life (Protection) Act, 1972

(b)make inquiries and prepare inventories of animal articles, trophies, uncured trophies, salted and dried skins and captive animals specified in Schedule I [****] and found thereon; and

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Union of India - Subsection

Section 41(1)(b) in The Wild Life (Protection) Act, 1972