Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 11 in Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Rules, 1956 11. Every order of the Court or Tribunal shall be served upon the parties thereto or their legal practitioners appearing for them or their authorised agents, if any.
