Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Mizoram - Section

Section 244 in Mizoram Excise Rules, 1983

244. Persons suffering from infectious or contagious disease not to be employed.

- No licensee for the wholesale or retail vend of any intoxicant shall employ any person suffering from an infectious or a contagious disease for any purpose in his licensed premises.