Bombay High Court
Javed Rajjak Tamboli vs State Of Maharashtra Thru Ministry Of ... on 9 October, 2019
Bench: S.C. Dharmadhikari, G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 10631 OF 2019
Javed Rajjak Tamboli ....Petitioner
V/S
State Of Maharashtra Thru Ministry Of ....Respondent
Education And Ors CORAM : S.C. DHARMADHIKARI & G.S. PATEL, JJ DATE : 9th October, 2019 P.C. :
Due to paucity of time the matter is adjourned to 07/02/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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