Section 23(1)(a) in The Mental Health Act, 1987

[Cites 0, Cited by 1] [Section 23(1)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1)(a) in The Mental Health Act, 1987

(a)may take or cause to be taken into protection any person found wandering at large within the limits of his station whom he has reason to believe to be so mentally ill as to be incapable of taking care of himself, and

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Union of India - Subsection

Section 23(1)(a) in The Mental Health Act, 1987