Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Andhra Pradesh - Subsection Section 8(d) in Telugu Language Development Authority of Andhra Pradesh (Constitution) Rules, 2018 (d)Government Corporations are hereby authorized to give grants to the Fund at their discretion, not exceeding fifteen percent of their surplus;
