Delhi High Court - Orders
M/S Driplex Water Engineering Private ... vs M/S Bharat Heavy Electricals Limited on 2 May, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 100/2021 & EX.APPL.(OS) 672/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
..... Decree Holder
Through: Mr. Vikram Nandrajog, Advocate
versus
M/S BHARAT HEAVY ELECTRICALS LIMITED
..... Judgement Debtor
Through: Ms. Mani Gupta and Ms. Vishakha
Saluja, Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 02.05.2023 Learned counsel for the parties are directed to file written submissions alongwith joint convenience compilation within four weeks from today.
List on 7th August, 2023.
CHANDRA DHARI SINGH, J MAY 2, 2023 Dy/as Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:03.05.2023 17:54:37