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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(2) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(2)The observation homes and special homes shall set up separate residential facilities for boys and girls with a classification and segregation up to the age of 11 years, 12-15 years and 16 years and above.