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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Telangana - Subsection

Section 63(2)(a) in Water (Prevention and Control of Pollution) Act, 1974

(a)the terms and conditions of service of the members (other than the chairman and member-secretary) of the Central Board under sub-section (8) of section 5;