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Patna High Court - Orders

M/S Riga Sugar Co. Ltd. vs The State Of Bihar & Ors on 18 December, 2017

Author: Chief Justice

Bench: Chief Justice

   IN THE HIGH COURT OF JUDICATURE AT PATNA
               Civil Writ Jurisdiction Case No.8511 of 2016
======================================================
M/s Riga Sugar Co. Ltd.
                                                      .... .... Petitioner/s
                                   Versus
The State of Bihar & Ors
                                                     .... .... Respondent/s
======================================================
                                     with
               Civil Writ Jurisdiction Case No.8570 of 2016
======================================================
M/s K. M. Sugar Mills Limited
                                                      .... .... Petitioner/s
                                   Versus
The State of Bihar & Ors
                                                     .... .... Respondent/s
======================================================
                                     with
               Civil Writ Jurisdiction Case No.7423 of 2016
======================================================
M/s Welcome Distilleries Pvt. Ltd.
                                                      .... .... Petitioner/s
                                   Versus
The State of Bihar & Ors
                                                     .... .... Respondent/s
======================================================
                                     with
               Civil Writ Jurisdiction Case No.12823 of 2016
======================================================
M/s Shipra Bevarage Private Limited
                                                      .... .... Petitioner/s
                                   Versus
The State of Bihar & Ors
                                                     .... .... Respondent/s
======================================================
Appearance :
(In CWJC No.8511 of 2016)
For the Petitioner/s     : Mr. Satyabir Bharti
For the Respondent/s      : Mr. Lalit Kishore (Paag)
(In CWJC No.8570 of 2016)
For the Petitioner/s     : Mr. Satyabir Bharti
For the Respondent/s      : Mr. Lalit Kishore- Paag
(In CWJC No.7423 of 2016)
For the Petitioner/s     : Mr. Satyabir Bharti
For the Respondent/s      : Mr. Lalit Kishore- Paag
(In CWJC No.12823 of 2016)
For the Petitioner/s     : Mr. Satyabir Bharti
For the Respondent/s      : Mr. Lalit Kishore(Paag1)
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
           and
           Patna High Court CWJC No.8511 of 2016 (8) dt.18-12-2017

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                               HONOURABLE MR. JUSTICE ANIL KUMAR
                               UPADHYAY
                      ORAL ORDER
                      (Per: HONOURABLE THE CHIEF JUSTICE)

8       18-12-2017

As prayed for, list all these matters in the 3rd week of January, 2018.

(Rajendra Menon, CJ) (Anil Kumar Upadhyay, J) Uday/-

U