Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(3) in Talcher Thermal Power Station (Acquisition and Transfer) Act, 1994 (3)All Stipendiary Engineers in employment in the Power Station immediately before the appointed day, shall be retained by the Board.
