Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 9] [Entire Act] Union of India - Subsection Section 9(2) in The Unit Trust Of India Act, 1963 (2)The Board shall, in discharging its functions under this Act, act on business principles, regard being had to the interest of the unit holders.
