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[Cites 0, Cited by 0] [Section 200] [Entire Act]

Union of India - Subsection

Section 200(2) in The Dedicated Freight Corridor Railway General Rules, 2018

(2)Track maintenance machine shall be driven by a qualified person called the track maintenance machine operator who should possess a valid competency certificate to drive the vehicles on rails issued by the competent authority appointed in this behalf by the Dedicated Freight Corridor Railway administration.