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[Cites 0, Cited by 0] [Section 836] [Entire Act]

Bengal Presidency - Subsection

Section 836(a) in Police Regulations, Bengal , 1943

(a)The following rules shall be observed regarding the period Inspectors, Sergeants, Sub-Inspectors, Assistant Sub-Inspectors, head constables, naiks and constables shall remain in one district, subdivision, police-station or outpost, Court or Reserve office or on guard duty:-