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[Cites 0, Cited by 0] [Section 530(1)] [Section 530] [Entire Act]

State of Telangana - Subsection

Section 530(1)(b) in Greater Hyderabad Municipal Corporation Act, 1955

(b)use or permit to be used any public place in the City as a slaughter-house or for the slaughtering of any animal intended for human food;