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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017

5. Licensing authority.

- The Commissioner of Prohibition and Excise shall be competent to grant prior clearance and the Deputy Commissioner shall be competent to grant the privilege of Bar. The Prohibition and Excise Superintendent shall issue the License in the prescribed Form.