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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1)(b) in The Gujarat Ayurved University Act, 1965

(b)persons who hold any degree or diploma or certificate in Ayurved after having passed before the commencement of this Section any examination held by the Faculty or any other body or authority and such examination is prescribed by the Statutes to be equivalent to an examination qualifying for any degree of the University;