Madhya Pradesh High Court
M/S Shubham Filling Station vs Hindustan Petroleum Corporation ... on 25 October, 2024
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 WP-31699-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 31699 of 2024 (M/S SHUBHAM FILLING STATION Vs HINDUSTAN PETROLEUM CORPORATION LIMITED AND OTHERS ) Dated : 25-10-2024 Shri Vipin Yadav - Advocate for the petitioner.
Heard on I.A. No.20259/2024 , an application for amendment in the Writ Petition.
For the reasons mentioned in the application, the same is allowed. Let necessary amendment be carried out within three working days.
Petitioner is also directed to file a copy of amended Writ Petition. List this case in the week commencing 11.11.2024.
(G. S. AHLUWALIA) JUDGE SR* Signature Not Verified Signed by: SHANU RAIKWAR Signing time: 25-10-2024 14:48:11