Calcutta High Court
Sikha Basu vs Bma Wealth Creators Limited on 4 May, 2018
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OD-9
ORDER SHEET
AP 641 of 2016
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SIKHA BASU
Versus
BMA WEALTH CREATORS LIMITED
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 4th May, 2018.
Appearance
Mr. Sayak Chakrabarty, Adv.
... for the petitioner
The Court : Counsel appearing for the petitioner submits that he had concluded his
submissions on the last occasion and the respondent was to commence his arguments.
However, no one appears on behalf of the respondent. The last order passed in the matter on 12th January, 2018 shows that Counsel for the respondent had prayed for time on the ground of change of Advocate handling the matter.
Let the matter stand over till 8th June, 2018. If the respondent is not represented on that date, the matter will be decided exparte.
(MOUSHUMI BHATTACHARYA, J.) RS