Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(iv) in The Shree Somnath Sanskrit University Act, 2005

(iv)two eminent persons to be nominated by the Chancellor from amongst persons who have made significant contribution in the filed of Sanskrit and its literatures;