Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(2) in Bihar Agricultural and Rural Area Development Agency Act, 1978 (2)The name and composition of any such Agency constituted under sub-section (1) shall be specified in the notification.
