Patna High Court - Orders
Ram Sevak Yadav vs The State Of Bihar & Ors on 6 December, 2012
Author: Navin Sinha
Bench: Navin Sinha, Samarendra Pratap Singh, V. Nath
Patna High Court CWJC No.267 of 2010 (6) dt.06-12-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.267 of 2010
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Ram Sevak Yadav .............................. Petitioner/s
Versus
The State Of Bihar & Ors ........................... Respondent/s
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with
Civil Writ Jurisdiction Case No.472 of 2010
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Umesh Ram ........................................ Petitioner/s
Versus
The State Of Bihar & Ors ................................. Respondent/s
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Appearance :
(In CWJC No.267 of 2010)
For the Petitioner/s : Mr. L.K.Yadav
Mr. Prabhu Narayan Prabhakar
Mr. Binod Kumar Yadav
For the Respondent/s : Mr. (Sc23)
(In CWJC No.472 of 2010)
For the Petitioner/s : Mr. L.K.Yadav
Mr. Prabhu Narayan Prabhakar
For the Respondent/s : Mr. (Gp4)
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CORAM: HONOURABLE MR. JUSTICE NAVIN SINHA
and
HONOURABLE MR. JUSTICE SAMARENDRA PRATAP
SINGH
and
HONOURABLE MR. JUSTICE SAMARENDRA PRATAP
SINGHand
HONOURABLE MR. JUSTICE V. NATH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE NAVIN SINHA)
(Per: HONOURABLE MR. JUSTICE NAVIN SINHA)
6 06-12-2012As prayed for on behalf of the parties, put up for further hearing on 17th January, 2013 at 10.30 A.M. (Navin Sinha, J) (Samarendra Pratap Singh, J) (V. Nath, J) Nitesh/-