Himachal Pradesh High Court
Tej Ram Sharma And Others vs . State Of H.P And Others on 10 October, 2022
Bench: Sabina, Sushil Kukreja
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Tej Ram Sharma and others vs. State of H.P and others CWP No. 7636 of 2021 10.10.2022 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioners.
Mr. Kunal Thakur, Deputy Advocate General, for the respondent/State, As per office report, notice could not be issued to respondent No.4, as necessary steps were not taken.
Learned counsel for the petitioners has submited that needful would be done forthwith.
Let notice be issued to respondent No.4, on doing the needful, for 14.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 11/10/2022 20:01:28 :::CIS