Bombay High Court
Murgandi @ Kumar Samungsundarum Tevar vs The State Of Maharashtra on 31 July, 2021
Author: Prakash D. Naik
Bench: Prakash Deu Naik
25.BA.201.2020.doc
mst
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
BAIL APPLICATION NO.201 OF 2020
Murgandi @ Kumar Samungsundarum Tevar Applicant
versus
The State of Maharashtra Respondent
Office Notes, Office Court's or Judge's orders
Memoranda of Coram,
appearances, Court's
orders or directions and
Registrar's orders
Mr.Santosh M. Deshpande for applicant.
Mr.S.R.Agarkar, APP, for State.
CORAM : PRAKASH D. NAIK, J.
DATE : 31st July 2021
PC :-
Learned APP seeks time to file reply. By way of last chance, stand over to 20th August 2021. To be listed high on board.
(PRAKASH D. NAIK, J.)