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Bombay High Court

Murgandi @ Kumar Samungsundarum Tevar vs The State Of Maharashtra on 31 July, 2021

Author: Prakash D. Naik

Bench: Prakash Deu Naik

                                                                           25.BA.201.2020.doc

mst
                        FARAD CONTINUATION SHEET
               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CRIMINAL APPELLATE JURISDICTION

                       BAIL APPLICATION NO.201 OF 2020

Murgandi @ Kumar Samungsundarum Tevar                                    Applicant
             versus
The State of Maharashtra                                                 Respondent

   Office Notes, Office                      Court's or Judge's orders
  Memoranda of Coram,
  appearances, Court's
 orders or directions and
    Registrar's orders
                            Mr.Santosh M. Deshpande for applicant.
                            Mr.S.R.Agarkar, APP, for State.

                            CORAM : PRAKASH D. NAIK, J.
                            DATE    : 31st July 2021


                            PC :-

Learned APP seeks time to file reply. By way of last chance, stand over to 20th August 2021. To be listed high on board.

(PRAKASH D. NAIK, J.)