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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Assam - Subsection

Section 27(6) in The Air (Prevention and Control of Pollution) Assam Rules, 1991

(6)Inspection. - With a view to keeping a constant check on quality of emission discharged into natural environment, the Board will do continuous monitoring of samples at fixed points in the chimneys/stack as may be deemed necessary.They may also make surprise checks and inspection and the applicant shall render all assistance in case of such inspection.