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Delhi High Court - Orders

Ashish Mishra & Anr vs Union Of India & Ors on 9 May, 2023

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait, Tushar Rao Gedela

                          $~11 & 29 to 32
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          11.
                          +     W.P.(C) 12182/2022
                                ASHISH MISHRA & ANR.                               ..... Petitioners
                                             Through:              Mr.Madhav Bhatia & Mr.Aditya
                                                                   Pandey, Advs.

                                                     versus

                                UNION OF INDIA & ORS.                             ..... Respondents
                                              Through:             Mr.Anurag Ahluwalia, CGSC with
                                                                   Mr.Abhigyan Siddhant (GP) for
                                                                   Respondent Nos.1 to 7.
                          29.
                          +     W.P.(C) 6108/2021
                                LAC R N BIJARNIYA                                  ..... Petitioner
                                              Through:             Mr.Hamenan Singh, Adv. for
                                                                   Mr.Anurag, Adv.

                                                     versus

                                UNION OF INDIA & ORS.                            ..... Respondents
                                              Through:             Mr.Vikrant N. Goyal, Adv.

                          30.
                          +     W.P.(C) 306/2022 & CM APPL. 23886/2023
                                LAC DEEPAK KUMAR SANODIYA (914065-G) ..... Petitioner
                                             Through: Mr.Bharat   Singh,    Dr.Abhay
                                                      Upadhyaya & Mr.Madan Pal Vats,
                                                      Advs.

                                                     versus



Signature Not Verified    W.P.(C) 12182/2022 & other connected petitions                   Page 1 of 3
Digitally Signed
By:ALKA BOBAL
Signing Date:12.05.2023
17:42
                                 UNION OF INDIA AND OTHERS             ..... Respondents
                                              Through: Ms.Manisha Agrawal Narain,
                                                       CGSC with Mr.Sandeep Singh
                                                       Somaria, Advs.

                          31.
                          +     W.P.(C) 5912/2022
                                LAC ARUN KUMAR                                       ..... Petitioner
                                            Through:               Mr.Ajit Kakkar, Adv.

                                                     versus

                                UNION OF INDIA & ORS.                           ..... Respondents
                                              Through:             Mr.Pavan Narang, Mr.Himanshu
                                                                   Sethi & Mr.Aishwarya Chhabra,
                                                                   Advs.

                          32.
                          +     W.P.(C) 7269/2022
                                LAC RAJESH                                           ..... Petitioner
                                                     Through:      Mr.Ajit Kakkar, Adv.

                                                     versus

                                UNION OF INDIA & ORS.                           ..... Respondents
                                              Through:             Mr.Subhash Tanwar, CGSC with
                                                                   Mr.Sandeep Mishra & Mr.Ashish
                                                                   Choudhary, Advs.

                                CORAM:
                                HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                     ORDER

% 09.05.2023 Signature Not Verified W.P.(C) 12182/2022 & other connected petitions Page 2 of 3 Digitally Signed By:ALKA BOBAL Signing Date:12.05.2023 17:42

1. Since the issue is same and similar in all the abovementioned petitions and in W.P.(C) 5912/2022, pleadings are complete and written submissions on behalf of both the parties are on record, therefore, the said petition is taken up as a lead matter.

2. It is agreed by learned counsel for petitioners in all the writ petitions that Dr.Abhay Kant Upadhyay, learned counsel appearing in the abovesaid petition shall argue in all connected matters on behalf of all petitioners and no separate arguments will be put-forth on behalf of any other counsel.

3. Similarly, Ms.Manisha Agrawal Narain, learned CGSC appearing on behalf of respondents submits that she will argue in all the connected matters.

4. This Court is informed that in some petitions, written submission on behalf of the parties have been filed, however, not on record. Registry is directed to place them on record before the next date.

5. Renotify on 09.10.2023 in the category of "Final Hearing".

SURESH KUMAR KAIT, J TUSHAR RAO GEDELA, J MAY 09, 2023/ab Signature Not Verified W.P.(C) 12182/2022 & other connected petitions Page 3 of 3 Digitally Signed By:ALKA BOBAL Signing Date:12.05.2023 17:42