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[Cites 0, Cited by 0] [Section 9A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9A(b) in The Hoarding and Profiteering Prevention Ordinance, 2000

(b)not to sell, except to such person as the Controller General may, in the order or otherwise, specify, any specified article or classes of articles for such period not exceeding twentyone days, as may be specified in the order.]