Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(c) in The Rajasthan Motor Vehicles Taxation Act, 1951 (c)[ "tax" means a tax and surcharge imposed under this Act;] [Substituted by Rajasthan Act No. 20 of 1982.]
