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NCT Delhi - Section

Section 31 in Delhi Entertainments and Betting Tax Act, 1996

31. Penalty for obstructing inspecting officers.

- If any person prevents the entry of any officer duly authorised in this behalf or otherwise Obstructs such officer in the discharge of his duties imposed by or under this Act or the rules made thereunder, such person shall be punishable with a fine not exceeding five thousand rupees.