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Union of India - Section

Section 61 in The Indian Easements Act, 1882

61. Revocation express or implied

.The revocation of a license may be express or implied.Illustrations
(a)A, the owner of a field, grants a licence to B to use a path across it. A, with intent to revoke the license, locks a gate across the path. The license is revoked.
(b)A, the owner of a field, grants a license to B to stack hay on the field. A lets or sells the field to C. The license is revoked.