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Madhya Pradesh High Court

M.P. Warehousing And Logistic ... vs M.P. Warehousingh And Logistic ... on 17 June, 2022

Author: Maninder S Bhatti

Bench: Maninder S Bhatti

                                                                  1
                                              IN THE HIGH COURT OF MADHYA PRADESH
                                                           AT JABALPUR
                                                                 BEFORE
                                                 HON'BLE SHRI JUSTICE MANINDER S BHATTI
                                                           ON THE 17th OF JUNE, 2022

                                                       WRIT PETITION No. 7137 of 2019

                                           Between:-
                                      1.   M.P.     WAREHOUSING  AND     LOGISTIC
                                           CORPORATION FIELD STAFF EMPLOYEES
                                           ASSOCIATION BEARING REGISTRATION N
                                           01/01/01  OFFICE AT  K229  C   SECTOR
                                           SARVADHARM COLONY KOLAR ROAD THR.
                                           ITS PRESIDENT SHRI SANDEEP BISARIA S/O
                                           SHRI K.P. BISARIA BHOPAL (MADHYA
                                           PRADESH)

                                      2.   JEEVAN SINGH RATHORE S/O SHRI MOTI
                                           SINGH RATHORE , AGED ABOUT 67 YEARS,
                                           OCCUPATION: RETIRED EMPLOYEE OF MP
                                           WAREHOUSING AND LOGISTIC CORPORATION
                                           RESIDENT OF SHAKUN      NAGAR   NEAR
                                           PROFESSORS   COLONY    KHANDWA    MP
                                           (MADHYA PRADESH)

                                      3.   SANDEEP BISARIA S/O SHRI K.P BISARIA ,
                                           AGED   ABOUT   58   YEARS, OCCUPATION:
                                           MANAGER (RECOVERY AND CLAIMS ) MP
                                           WARE HOUSING AND LOGISTIC CORPORATION
                                           HEAD OFFICE COMPLEX BLOCK A GOUTAM
                                           NAGAR BHOPAL MP BHOPAL (MADHYA
                                           PRADESH)

                                                                                        .....PETITIONER
                                           (BY SHRI SANTOSH TIWARI, ADVOCATE)

                                           AND

                                      1.   M.P.  WAREHOUSINGH     AND  LOGISTIC
                                           CORPORATION HEAD OFFICE COMPLEX THR.
                                           MANAGING DIRECTOR BLOCK A GOUTAM
                                           NAGAR (MADHYA PRADESH)

                                      2.   THE REGIONAL MANAGER LIFE INSURANCE
Signature Not Verified
  SAN                                      CORPORATION OF INDIA 60-B JEEWAN SHIKHA
                                           CENTRAL ZONE OFFICE HOSHANGABAD ROAD
Digitally signed by SHUBHAM THAKKER
Date: 2022.06.21 14:11:11 IST
                                           BHOPAL M P (MADHYA PRADESH)
                                                                    2
                                      3.       THE DIVISIONAL MANAGER LIFE INSURANCE
                                               CORPORATION OF INDIA 60-B JEEWAN SHIKHA
                                               CENTRAL ZONE OFFICE HOSHANGABAD ROAD
                                               BHOPAL M P (MADHYA PRADESH)

                                      4.       THE TRUSTEES OF MP WARE HOUSING AND
                                               LOGISTIC CORPORATION EMPLOYEES BHOPAL
                                               HEAD OFFICE COMPLEX BLOCK A GOUTAM
                                               NAGAR BHOPAL MP (MADHYA PRADESH)

                                                                                                    .....RESPONDENTS
                                               (BY SHRI PRAMOD K. PANDEY, GOVERNMENT ADVOCATE)

                                             This petition coming on for admission this day, th e court passed the
                                      following:
                                                                          ORDER

Learned counsel for petitioner prays for withdrawal of the petition.

Prayer is allowed.

Accordingly, the writ petition stands dismissed as withdrawn.

(MANINDER S BHATTI) JUDGE Shub Signature Not Verified SAN Digitally signed by SHUBHAM THAKKER Date: 2022.06.21 14:11:11 IST